Peer Mohd. And Ors. vs The State Of U.P And Ors.
2012 Latest Caselaw 1909 ALL

Citation : 2012 Latest Caselaw 1909 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Peer Mohd. And Ors. vs The State Of U.P And Ors. on 18 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1725 of 2012
 

 
Petitioner :- Peer Mohd. And Ors.
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Sarvesh Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri A.N. Mishra, Advocate, states that the arguing counsel is busy in another court.

List in July, 2012.

Order Date :- 18.5.2012

A.Nigam

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