Ishrat Jahan vs Additional District Judge No.5 ...
2012 Latest Caselaw 1906 ALL

Citation : 2012 Latest Caselaw 1906 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Ishrat Jahan vs Additional District Judge No.5 ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 931 of 2007
 

 
Petitioner :- Ishrat Jahan
 
Respondent :- Additional District Judge No.5 Hardoi And 4 Others
 
Petitioner Counsel :- Manish Mahtur
 
Respondent Counsel :- C.S.C.,A.K.Srivastava
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present for petitioner.

Counsel for the Respondent No. 2 Nagarpalika Hardoi is present.

Hence, petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 18.5.2012

S. Kumar

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