Dinesh Yadav vs Civil Judge Senior Division ...
2012 Latest Caselaw 1897 ALL

Citation : 2012 Latest Caselaw 1897 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Dinesh Yadav vs Civil Judge Senior Division ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 1004 of 2006
 

 
Petitioner :- Dinesh Yadav
 
Respondent :- Civil Judge Senior Division Faizabad And Anoter
 
Petitioner Counsel :- Vijay Bahadur Verma
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Vishnu Chandra Gupta,J.

Report regarding service of respondent No. 2 is awaited.

Office to submit report within two week.

List thereafter.

Order Date :- 18.5.2012

S. Kumar

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