Bhagwan Laxmi Narain Virajman vs Special / Additional District ...
2012 Latest Caselaw 1895 ALL

Citation : 2012 Latest Caselaw 1895 ALL
Judgement Date : 18 May, 2012

Allahabad High Court

Bhagwan Laxmi Narain Virajman vs Special / Additional District ... on 18 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. SINGLE No. - 2597 of 2008
 

 
Petitioner :- Bhagwan Laxmi Narain Virajman
 
Respondent :- Special / Additional District Judge Kheri And 3 Ors.
 
Petitioner Counsel :- D.C.Mukerjee,D.P.Gupta
 
Respondent Counsel :- C.S.C.,Mohiuddin Khan
 

 
Hon'ble Vishnu Chandra Gupta,J.

Application for substitution alongwith application for setting aside the abatement and delay condonation moved by learned counsel for the petitioner.

Notice be issued to the proposed legal heirs.

Steps be taken within a week.

Objection, if any, will be submitted by the respondent within four weeks.

List in the week commencing from 23rd July, 2012.

Interim order, if any, will continue till next date of listing.

Order Date :- 18.5.2012

S. Kumar

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