Jagdamba vs The State Of U.P And Anr.
2012 Latest Caselaw 1877 ALL

Citation : 2012 Latest Caselaw 1877 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Jagdamba vs The State Of U.P And Anr. on 17 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1712 of 2012
 

 
Petitioner :- Jagdamba
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Raj Mani Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request of learned counsel for the petitioner, list on 18.7.2012.

Order Date :- 17.5.2012

A.Nigam

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