Diggaj Pandey vs The State Of U.P And Ors.
2012 Latest Caselaw 1871 ALL

Citation : 2012 Latest Caselaw 1871 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Diggaj Pandey vs The State Of U.P And Ors. on 17 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 879 of 2012
 

 
Petitioner :- Diggaj Pandey
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Saima Khan
 
Respondent Counsel :- Govt. Advocate,N.K.Dwivedi
 

 
Hon'ble Vishnu Chandra Gupta,J.

Notice issue to the Respondents No. 4, 5, 6 and 7.

No service report is brought on record.

Office to report regarding service within a week.

In case, service is not sufficient, fresh step be taken within two weeks.

Office to proceed accordingly.

List thereafter.

Order Date :- 17.5.2012

S. Kumar

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