Lalita Devi vs State Of U.P. & Others
2012 Latest Caselaw 1869 ALL

Citation : 2012 Latest Caselaw 1869 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Lalita Devi vs State Of U.P. & Others on 17 May, 2012

Bench: Imtiyaz Murtaza, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5995 of 2012
 

 
Petitioner :- Lalita Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dinesh Kumar Rai,R.K. Ojha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Learned AGA prays for and is granted two weeks' time to seek instructions in the matter.

List thereafter.

Order Date :- 17.5.2012

GSY

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