Amar Bahadur Singh & Others vs D.J. Allahabad & Others
2012 Latest Caselaw 1863 ALL

Citation : 2012 Latest Caselaw 1863 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Amar Bahadur Singh & Others vs D.J. Allahabad & Others on 17 May, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- WRIT - A No. - 30912 of 2001
 

 
Petitioner :- Amar Bahadur Singh & Others
 
Respondent :- D.J. Allahabad & Others
 
Petitioner Counsel :- B.K. Srivastava
 
Respondent Counsel :- Yashwant Verma,S.C.
 

 
Hon'ble Sabhajeet Yadav,J.

Allowed.

For order see my order of date passed on Civil Misc. Writ Petition No.27299 of 2001 Ashok Kumar Pandey and others Vs. District Judge, Allahabad and others.

Order Date :- 17.5.2012

LJ/-

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