Satya Prakash Verma vs State Of U.P.
2012 Latest Caselaw 1861 ALL

Citation : 2012 Latest Caselaw 1861 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Satya Prakash Verma vs State Of U.P. on 17 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL REVISION No. - 381 of 2009
 

 
Petitioner :- Satya Prakash Verma
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.P. Yadav
 
Respondent Counsel :- G.A.,Ashish Srivastava
 

 
Hon'ble Vishnu Chandra Gupta,J.

Summon the lower court record and case diary.

List for hearing in the week commencing from 9th July, 2012.

Order Date :- 17.5.2012

S. Kumar

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