Lokendra vs State Of U.P.
2012 Latest Caselaw 1860 ALL

Citation : 2012 Latest Caselaw 1860 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Lokendra vs State Of U.P. on 17 May, 2012

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1878 of 2011
 

 
Petitioner :- Lokendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Daga,Vibhendra Mishra
 
Respondent Counsel :- Govt. Advocate,Vibhendu Mishra
 

 
Hon'ble Het Singh Yadav,J.

The case is released.

List before the appropriate Bench after obtaining nomination from Hon. the Chief Justice.

Order Date :- 17.5.2012

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