Smt. Abha Jain & Ors. vs State Of U.P.
2012 Latest Caselaw 1859 ALL

Citation : 2012 Latest Caselaw 1859 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Smt. Abha Jain & Ors. vs State Of U.P. on 17 May, 2012

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 471 of 2012
 

 
Petitioner :- Smt. Abha Jain & Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vishnu Chandra Gupta,J.

Learned A.G.A. wants time to file counter affidavit.

One week time is granted to file Counter affidavit.

Rejoinder affidavit, if any, may file within one week thereafter.

List for admission/hearing in the next cause list.

Order Date :- 17.5.2012

S. Kumar

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