Shyam Tripathi vs The State Of U.P And Ors.
2012 Latest Caselaw 1857 ALL

Citation : 2012 Latest Caselaw 1857 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Shyam Tripathi vs The State Of U.P And Ors. on 17 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1710 of 2012
 

 
Petitioner :- Shyam Tripathi
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- R.N Gupta
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel for the petitioner is not available.

List in the month of July, 2012.

Order Date :- 17.5.2012

A.Nigam

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