Shanker Bux Singh vs State Of U.P. Thr The Secy. ...
2012 Latest Caselaw 1856 ALL

Citation : 2012 Latest Caselaw 1856 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Shanker Bux Singh vs State Of U.P. Thr The Secy. ... on 17 May, 2012

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 440 of 1995
 

 
Petitioner :- Shanker Bux Singh
 
Respondent :- State Of U.P. Thr The Secy. Pancahayat Raj Deptt. Lko & Anr
 
Petitioner Counsel :- S C Srivastava
 
Respondent Counsel :- C S C
 

 
Hon'ble S.C. Chaurasia,J.

List revised.

None appears on behalf of the petitioner.

The writ petition is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 17.5.2012

AKS

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