Smt. Phookali vs Union Of India. Thru Secy., Home. ...
2012 Latest Caselaw 1855 ALL

Citation : 2012 Latest Caselaw 1855 ALL
Judgement Date : 17 May, 2012

Allahabad High Court

Smt. Phookali vs Union Of India. Thru Secy., Home. ... on 17 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1716 of 2012
 

 
Petitioner :- Smt. Phookali
 
Respondent :- Union Of India. Thru Secy., Home. New Delhi And Ors.
 
Petitioner Counsel :- Amit Chaudhary
 
Respondent Counsel :- Govt. Advocate,A.S.G,Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Sri Bireshwar Nath prays for time to file a counter affidavit.

List in the month of July, 2012.

Order Date :- 17.5.2012

A.Nigam

Download the LatestLaws.com Mobile App