Citation : 2012 Latest Caselaw 1851 ALL
Judgement Date : 17 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CRIMINAL REVISION No. - 109 of 2012 Petitioner :- Sant Ram Misra (Ex Serviceman) Respondent :- Pappu & Ors. Petitioner Counsel :- O.P. Misra Hon'ble Vishnu Chandra Gupta,J.
Learned counsel for the Opposite Party No. 1 to 4 Sri Abdul Rafique, Advocate filed his Vakalatnama.
None present for the revisionist.
State has not been read as party to the petitioner. The petitioner is directed to give memo of this revision to the State and move the necessary application for impleadment.
Lower court record also be summoned.
Put up thereafter for hearing.
Order Date :- 17.5.2012
S. Kumar
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