Rajeev Kumar vs State Of U.P., Thru. Prin. Secy., ...
2012 Latest Caselaw 1842 ALL

Citation : 2012 Latest Caselaw 1842 ALL
Judgement Date : 16 May, 2012

Allahabad High Court

Rajeev Kumar vs State Of U.P., Thru. Prin. Secy., ... on 16 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3782 of 2012
 

 
Petitioner :- Rajeev Kumar
 
Respondent :- State Of U.P., Thru. Prin. Secy., Home & Others
 
Petitioner Counsel :- Md. Altaf Mansoor,Alok Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner does not want to press this petition.

It is, accordingly, dismissed as not pressed.

Order Date :- 16.5.2012

S. Kumar

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