Citation : 2012 Latest Caselaw 1834 ALL
Judgement Date : 16 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 23914 of 2012 Petitioner :- C/M Faiz E Aam Modern Degree College And Another Respondent :- Member Secretary National Council For Teacher Education &Anr Petitioner Counsel :- Shamim Ahmed Respondent Counsel :- R.A. Akhtar Hon'ble V.K. Shukla,J.
Put up this matter on Monday.
Order Date :- 16.5.2012
SRY
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