Criminal Contempt In The Matter Of ... vs Unknown
2012 Latest Caselaw 1830 ALL

Citation : 2012 Latest Caselaw 1830 ALL
Judgement Date : 16 May, 2012

Allahabad High Court

Criminal Contempt In The Matter Of ... vs Unknown on 16 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CONTEMPT No. - 389 of 2012
 

 
Petitioner :- Criminal Contempt In The Matter Of Mr. D.K. Agarwal (Adv.)
 
Petitioner Counsel :- G.A.
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List alongwith Misc. Single No. 1319 of 2010.

Order Date :- 16.5.2012

S. Kumar

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