C/M Vijay Junior High School vs State Of U.P. And Others
2012 Latest Caselaw 1829 ALL

Citation : 2012 Latest Caselaw 1829 ALL
Judgement Date : 16 May, 2012

Allahabad High Court

C/M Vijay Junior High School vs State Of U.P. And Others on 16 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23993 of 2012
 

 
Petitioner :- C/M Vijay Junior High School
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D.S.P. Singh,Mrs. Sushma Devi
 
Respondent Counsel :- C.S.C.,Durga Prasad Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos.1 and 4. Sri Durga Prasad Singh, Advocate has entered appearance on behalf of respondent Nos. 2 and 3.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List after eight weeks.

Order Date :- 16.5.2012

SRY

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