M/S.Raj Rice Mill, Nanakpura ... vs State Of U.P.Through Principal ...
2012 Latest Caselaw 1813 ALL

Citation : 2012 Latest Caselaw 1813 ALL
Judgement Date : 16 May, 2012

Allahabad High Court

M/S.Raj Rice Mill, Nanakpura ... vs State Of U.P.Through Principal ... on 16 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3775 of 2012
 

 
Petitioner :- M/S.Raj Rice Mill, Nanakpura Bahraich Thr.Proprietor
 
Respondent :- State Of U.P.Through Principal Secy.Food And Civil Supply
 
Petitioner Counsel :- Rakesh Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed, put up on 22-05-2012.

Order Date :- 16.5.2012

S. Kumar

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