The District Basic Shiksha ... vs Om Prakash Rawat
2012 Latest Caselaw 1795 ALL

Citation : 2012 Latest Caselaw 1795 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

The District Basic Shiksha ... vs Om Prakash Rawat on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 340 of 2011
 

 
Petitioner :- The District Basic Shiksha Adhikari & Another
 
Respondent :- Om Prakash Rawat
 
Petitioner Counsel :- J.N. Maurya
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

List in the next cause list on the request of learned counsel for the appellant

Order Date :- 15.5.2012

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