Rani Devi And Others vs Babloo Pandey Alias Rambali ...
2012 Latest Caselaw 1792 ALL

Citation : 2012 Latest Caselaw 1792 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Rani Devi And Others vs Babloo Pandey Alias Rambali ... on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1947 of 2012
 

 
Petitioner :- Rani Devi And Others
 
Respondent :- Babloo Pandey Alias Rambali Pandey And Others
 
Petitioner Counsel :- Aasha Gupta
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Admit.

Issue notice.

Order Date :- 15.5.2012

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