Derek Smith vs Smt. Yasmeen & Others
2012 Latest Caselaw 1791 ALL

Citation : 2012 Latest Caselaw 1791 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Derek Smith vs Smt. Yasmeen & Others on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1465 of 2008
 

 
Petitioner :- Derek Smith
 
Respondent :- Smt. Yasmeen & Others
 
Petitioner Counsel :- A.D. Saunders
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness of learned counsel for appellant.

Order Date :- 15.5.2012

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