New India Assurance Company Ltd. vs Smt. Nandini Singh & Others
2012 Latest Caselaw 1789 ALL

Citation : 2012 Latest Caselaw 1789 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

New India Assurance Company Ltd. vs Smt. Nandini Singh & Others on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 160 of 2006
 

 
Petitioner :- New India Assurance Company Ltd.
 
Respondent :- Smt. Nandini Singh & Others
 
Petitioner Counsel :- Arvind Kumar
 
Respondent Counsel :- K.S.Tewari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Appeal is admitted.

List for hearing in due course.

Order Date :- 15.5.2012

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