The Oriental Insurance Co.Ltd. vs Sumant Kumar Pandey Alias Suman ...
2012 Latest Caselaw 1785 ALL

Citation : 2012 Latest Caselaw 1785 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

The Oriental Insurance Co.Ltd. vs Sumant Kumar Pandey Alias Suman ... on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 322 of 2002
 

 
Petitioner :- The Oriental Insurance Co.Ltd.
 
Respondent :- Sumant Kumar Pandey Alias Suman Kumar And Others
 
Petitioner Counsel :- Ashok Kumar Srivastava
 
Respondent Counsel :- Vashishtha Tiwari,A.K.Misra,D.N.Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Appeal is already admitted.

List for hearing in due course. Meanwhile, the parties may file paper book.

Order Date :- 15.5.2012

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