Megh Singh Chaturvedi vs Tribhuan Nath & Others
2012 Latest Caselaw 1784 ALL

Citation : 2012 Latest Caselaw 1784 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Megh Singh Chaturvedi vs Tribhuan Nath & Others on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 637 of 2006
 

 
Petitioner :- Megh Singh Chaturvedi
 
Respondent :- Tribhuan Nath & Others
 
Petitioner Counsel :- V.K. Upadhyay
 
Respondent Counsel :- Madhusudan Dixit,Rajiv Kumar,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Appeal is already admittd.

List for hearing in due course.

Order Date :- 15.5.2012

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