Blom Public School & Another vs The Ghaziabad Development ...
2012 Latest Caselaw 1783 ALL

Citation : 2012 Latest Caselaw 1783 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Blom Public School & Another vs The Ghaziabad Development ... on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 38 of 2007
 

 
Petitioner :- Blom Public School & Another
 
Respondent :- The Ghaziabad Development Authority Thru' V. Chairman & Anr.
 
Petitioner Counsel :- V. Singh,K.K. Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness of Shri K.K. Pandey.

Order Date :- 15.5.2012

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