The Oriental Insurance Co. Ltd. vs Bramha Dutt Sharma And Another
2012 Latest Caselaw 1782 ALL

Citation : 2012 Latest Caselaw 1782 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Bramha Dutt Sharma And Another on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1950 of 2012
 

 
Petitioner :- The Oriental Insurance Co. Ltd.
 
Respondent :- Bramha Dutt Sharma And Another
 
Petitioner Counsel :- Ramesh Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Sri S.D. Ojha, Advocate filed his Vakalatnama on behalf of the claimants is taken on record.

On his request, put up day after tomorrow i.e. on 17.5.2012 as fresh.

Order Date :- 15.5.2012

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