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The New India Assurance Co. Ltd. ... vs Usha Devi And Others
2012 Latest Caselaw 1776 ALL

Citation : 2012 Latest Caselaw 1776 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
The New India Assurance Co. Ltd. ... vs Usha Devi And Others on 15 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 794 of 1997
 

 
Petitioner :- The New India Assurance Co. Ltd. Thorugh B.M. Jaunpur
 
Respondent :- Usha Devi And Others
 
Petitioner Counsel :- S.D. Pathak
 
Respondent Counsel :- R.D. Yadav,A.C. Nigam,Shahabuddin
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Shri Rakesh, Advocate  states that  the case may be listed after two weeks to enable him to seek instructions from appellant.

List in the week commencing  9th July, 2012.

Order Date :- 15.5.2012

R

 

 

 
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