Smt. Sarla Tripathi And Others. vs M/S Arnija Road Lines And Another
2012 Latest Caselaw 1775 ALL

Citation : 2012 Latest Caselaw 1775 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Smt. Sarla Tripathi And Others. vs M/S Arnija Road Lines And Another on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1948 of 2005
 

 
Petitioner :- Smt. Sarla Tripathi And Others.
 
Respondent :- M/S Arnija Road Lines And Another
 
Petitioner Counsel :- B.K. Tripathi,Ramanuj Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Order Date :- 15.5.2012

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