Shri Ram Investment Ltd. vs Anil Kumar Shukla
2012 Latest Caselaw 1774 ALL

Citation : 2012 Latest Caselaw 1774 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Shri Ram Investment Ltd. vs Anil Kumar Shukla on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 868 of 2007
 

 
Petitioner :- Shri Ram Investment Ltd.
 
Respondent :- Anil Kumar Shukla
 
Petitioner Counsel :- U.K. Saxena
 
Respondent Counsel :- Amit Sinha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Case is passed over on the illness slip of Shri U.K. Saxena.

Order Date :- 15.5.2012

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