Citation : 2012 Latest Caselaw 1771 ALL
Judgement Date : 15 May, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 1184 of 2012 Petitioner :- Awadhesh And Ors. Respondent :- The State Of U.P Thru Secy., Home Deptt., And Anr. Petitioner Counsel :- Nishant Srivastava,Vivek Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
S.P. Maurya, Advocate, has put in appearance for respondent no.2 and states that respondent no.2, Smt. Rekha is ready for mediation.
Let the parties appear before the Mediation and Conciliation Centre of this Court on 28.5.2012.
Let this case be listed after report is received from the Mediation & Conciliation Centre.
Order Date :- 15.5.2012
A.Nigam
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