Smt.Shaheen Akhtar And Ors.(2) vs Javed Akhtar
2012 Latest Caselaw 1769 ALL

Citation : 2012 Latest Caselaw 1769 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Smt.Shaheen Akhtar And Ors.(2) vs Javed Akhtar on 15 May, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 142 of 2001
 

 
Petitioner :- Smt.Shaheen Akhtar And Ors.(2)
 
Respondent :- Javed Akhtar
 
Petitioner Counsel :- M.Naseerulah
 

 
Hon'ble Ravindra Singh,J.

List is revised.

None appears to press this revision.

This revision is listed under the head of Chapter XII Rule-IV. The order sheet shows that the revisionists have not taken the steps to serve the notices. Therefore, This revision is dismissed for want of prosecution.

Order Date :- 15.5.2012

RPD

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