Gopal Singh And Another vs Abhai Kumar And Another
2012 Latest Caselaw 1768 ALL

Citation : 2012 Latest Caselaw 1768 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Gopal Singh And Another vs Abhai Kumar And Another on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2617 of 2010
 

 
Petitioner :- Gopal Singh And Another
 
Respondent :- Abhai Kumar And Another
 
Petitioner Counsel :- Faraz Kazmi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

F.A.F.O. No. 2614 of 2010 arising from the same accident filed before this Court against the same impugned order has already been admitted.

Admit.

Issue notice.

Connect it with F.A.F.O. No. 2614 of 2010.

Order Date :- 15.5.2012

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