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Smt. Manju Singh & Others vs Kunwar Pal Singh & Others
2012 Latest Caselaw 1765 ALL

Citation : 2012 Latest Caselaw 1765 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
Smt. Manju Singh & Others vs Kunwar Pal Singh & Others on 15 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 254 of 2005
 

 
Petitioner :- Smt. Manju Singh & Others
 
Respondent :- Kunwar Pal Singh & Others
 
Petitioner Counsel :- Ashok Kumar Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Admit.

Respondents  no. 1 and 2  are represented  by Shri M.P.S. Chauhan. So far as respondents no. 3 and 4  are concerned, notices  have  been sent  by registered post but neither undelivered cover nor acknowledgment has  been  received back after service, therefore deemed  service  on respondents no. 3 and 4.

Order Date :- 15.5.2012

R

 

 

 
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