Abdul Mubeen vs The State Of U.P And Ors.
2012 Latest Caselaw 1763 ALL

Citation : 2012 Latest Caselaw 1763 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Abdul Mubeen vs The State Of U.P And Ors. on 15 May, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1291 of 2012
 

 
Petitioner :- Abdul Mubeen
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Virendra Kumar Shukla
 
Respondent Counsel :- Govt. Advocate,Akhilesh Chauhan
 

 
Hon'ble Ajai Lamba,J.

In compliance of order dated 17.4.2012, Smt. Tabassum Bano, opposite party no.4 is present in court and states that she would make an attempt for mediation. In case she does not feel secure in her matrimonial home through mediation process, the conditions of separation/divorce may be settled.

Let the parties appear before the Mediation and Conciliation Centre of this Court on 29.5.2012.

Let this case be listed after report is received from the Mediation & Conciliation Centre.

Further proceedings shall remain stayed till the next date of listing.

Order Date :- 15.5.2012

A.Nigam

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