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C/M Gandhi Bal Nekatan Kanya Inter ... vs State Of U.P. And Others
2012 Latest Caselaw 1762 ALL

Citation : 2012 Latest Caselaw 1762 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
C/M Gandhi Bal Nekatan Kanya Inter ... vs State Of U.P. And Others on 15 May, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 59295 of 2010
 

 
Petitioner :- C/M Gandhi Bal Nekatan Kanya Inter College Thru.Manager & An
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bheem Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,Lalit Kumar,Saurabh Gour,V.K. Misra
 

 
Hon'ble V.K. Shukla,J.

List in the second week of August, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 15.5.2012

SRY

 

 

 
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