C/M Vaidik Kanya Inter College And ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 1761 ALL

Citation : 2012 Latest Caselaw 1761 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

C/M Vaidik Kanya Inter College And ... vs State Of U.P. Thru Secy. And Others on 15 May, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5712 of 2012
 

 
Petitioner :- C/M Vaidik Kanya Inter College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.K. Singh,Bheem Singh
 
Respondent Counsel :- C.S.C.,Rajeev Kumar Srivastav,S.P.Singh
 

 
Hon'ble V.K. Shukla,J.

List in the second week of August, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 15.5.2012

SRY

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