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Smt. Pooja Rani & Others vs Sompal Singh& Others
2012 Latest Caselaw 1759 ALL

Citation : 2012 Latest Caselaw 1759 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
Smt. Pooja Rani & Others vs Sompal Singh& Others on 15 May, 2012
Bench: Rajes Kumar, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2013 of 2004
 

 
Petitioner :- Smt. Pooja Rani & Others
 
Respondent :- Sompal Singh& Others
 
Petitioner Counsel :- Siddhratha
 
Respondent Counsel :- O.P.Misra,I.K.Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

On the request of learned counsel for the appellant, list in the next cause list i.e. 22.5.2012.

Office is directed  to trace out  the second Judge  copy and place the same  on record.

Order Date :- 15.5.2012

R

 

 

 
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