National Insurance Company Ltd. vs Rahees Pal Singh & Others
2012 Latest Caselaw 1757 ALL

Citation : 2012 Latest Caselaw 1757 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

National Insurance Company Ltd. vs Rahees Pal Singh & Others on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 542 of 2007
 

 
Petitioner :- National Insurance Company Ltd.
 
Respondent :- Rahees Pal Singh & Others
 
Petitioner Counsel :- Kuldip Shanker Amist
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Passed over on the request of learned counsel for the appellant.

Order Date :- 15.5.2012

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