Mohammad Mahboob Alam vs M/S.Goyal Roadways And Another
2012 Latest Caselaw 1756 ALL

Citation : 2012 Latest Caselaw 1756 ALL
Judgement Date : 15 May, 2012

Allahabad High Court

Mohammad Mahboob Alam vs M/S.Goyal Roadways And Another on 15 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1237 of 2011
 

 
Petitioner :- Mohammad Mahboob Alam
 
Respondent :- M/S.Goyal Roadways And Another
 
Petitioner Counsel :- Q.H.Siddiqui
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Admit.

Issue notice.

Order Date :- 15.5.2012

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