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Noor Alam vs State Of U.P.
2012 Latest Caselaw 1753 ALL

Citation : 2012 Latest Caselaw 1753 ALL
Judgement Date : 15 May, 2012

Allahabad High Court
Noor Alam vs State Of U.P. on 15 May, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- U/S 482/378/407 No. - 500 of 2000
 

 
Petitioner :- Noor Alam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- L.K.Gupta,Shakeel Ahmad
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Ravindra Singh,J.

List is revised.

None appears to press this application.

This application has been filed with a prayer to recall the order dated 6.7.2010 passed by Hon. Ved Pal, J. by which the recall application was dismissed for want of prosecution.

Accordingly this application  is also dismissed for want of prosecution.

Order Date :- 15.5.2012

RPD

 

 

 
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