Duli Chand Arya vs Cantonment Board Lko. And Others
2012 Latest Caselaw 1734 ALL

Citation : 2012 Latest Caselaw 1734 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Duli Chand Arya vs Cantonment Board Lko. And Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 62 of 1997
 

 
Petitioner :- Duli Chand Arya
 
Respondent :- Cantonment Board Lko. And Others
 
Petitioner Counsel :- B.Godiyal
 
Respondent Counsel :- U.K.Dhaon
 

 
Hon'ble Vishnu Chandra Gupta,J.

This petition is pending since 1997. Application for interim relief has already been dismissed, vide order dated 7-01-1997.

In the revised list, nobody appears on behalf of the petitioner.

Accordingly, this petition is dismissed for non-prosecution.

Order Date :- 14.5.2012

S. Kumar

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