Ram Tej vs Bhaggu @ Munshi Lal & Others
2012 Latest Caselaw 1733 ALL

Citation : 2012 Latest Caselaw 1733 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Ram Tej vs Bhaggu @ Munshi Lal & Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1975 of 1997
 

 
Petitioner :- Ram Tej
 
Respondent :- Bhaggu @ Munshi Lal & Others
 
Petitioner Counsel :- L.P.Misra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

This writ petition is pending since 1997. Initially , the interim order for deferring of the case for two months. Later on, the interim order was extended on some dates. The office report of the service of the respondent is not available on the record. Put up tomorrow alongwith office report. Interim order, if continued will remain operative till tomorrow.

Order Date :- 14.5.2012

S. Kumar

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