Smt.Bholi vs Ii Additional Distt. Judge
2012 Latest Caselaw 1732 ALL

Citation : 2012 Latest Caselaw 1732 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt.Bholi vs Ii Additional Distt. Judge on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 3269 of 1999
 

 
Petitioner :- Smt.Bholi
 
Respondent :- Ii Additional Distt. Judge
 
Petitioner Counsel :- R.K.Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vishnu Chandra Gupta,J.

Case is adjourned on the illness slip of Sri G.S. Nigam, learned counsel for the respondent.

List in the next cause list.

Order Date :- 14.5.2012

S. Kumar

Download the LatestLaws.com Mobile App