Pappu Kushwaha vs Yaseen Khan And Others
2012 Latest Caselaw 1730 ALL

Citation : 2012 Latest Caselaw 1730 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Pappu Kushwaha vs Yaseen Khan And Others on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1901 of 2011
 

 
Petitioner :- Pappu Kushwaha
 
Respondent :- Yaseen Khan And Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Shri Pranjal Mehrotra today filed counter affidavit. The same is taken on record. The appeal is beyond time by 19 days.

Heard learned counsel for parties.

The cause shown in the affidavit filed in support of delay condonation application is sufficient. The delay in filing the appeal is condoned. The office is directed to allot regular number.

List in the next cause list for admission.

Order Date :- 14.5.2012

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