State Of U.P. vs M/S S.D.Hosiery Factory ...
2012 Latest Caselaw 1729 ALL

Citation : 2012 Latest Caselaw 1729 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

State Of U.P. vs M/S S.D.Hosiery Factory ... on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1991 of 1997
 

 
Petitioner :- State Of U.P.
 
Respondent :- M/S S.D.Hosiery Factory Industrial Estate & Other
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C.,S.K.Mehrotra
 

 
Hon'ble Vishnu Chandra Gupta,J.

This writ petition is pending since 1997. No interim order has been passed in this case. This writ petition has been filed for quashing the orders dated 20-11-95 and 4-02-97. Counsel for both the parties are present, but they are not aware as to whether the suit is pending in the trial court has been disposed of or still pending.

Counsel for both the sides want a week's time for seeking instructions.

Put up on 23-05-2012 .

Order Date :- 14.5.2012

S. Kumar

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