Sat Bheekhan vs The Collector Gonda And Others
2012 Latest Caselaw 1728 ALL

Citation : 2012 Latest Caselaw 1728 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Sat Bheekhan vs The Collector Gonda And Others on 14 May, 2012

Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
C.M. Application No. 19627 of 2012
 
in re:
 
Case :- MISC. SINGLE No. - 926 of 1999
 

 
Petitioner :- Sat Bheekhan
 
Respondent :- The Collector Gonda And Others
 
Petitioner Counsel :- S.K.Singh
 
Respondent Counsel :- Chief Standing Counsel,P.K.Singh
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

None present to press the writ petition nor anybody present to press application for impleadment moved by M/s Indian Potash Limited .

Subsequently, application for impleadment is dismissed for none prosecution. The writ petition is also dismissed for none prosecution.

Interim order, if any, is vacated.

Order Date :- 14.5.2012

S. Kumar

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