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Ram Kumar vs Viiith A.D.J. Faizabad
2012 Latest Caselaw 1727 ALL

Citation : 2012 Latest Caselaw 1727 ALL
Judgement Date : 14 May, 2012

Allahabad High Court
Ram Kumar vs Viiith A.D.J. Faizabad on 14 May, 2012
Bench: Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. SINGLE No. - 1737 of 1999
 

 
Petitioner :- Ram Kumar
 
Respondent :- Viiith A.D.J. Faizabad
 
Petitioner Counsel :- P.L.Misra,Ankur Sinha,Avadhesh Kumar
 
Respondent Counsel :- C.S.C.,S.D.Srivastava
 

 
Hon'ble Vishnu Chandra Gupta,J.

List revised.

Learned counsel for the respondent is not present.

List in next cause list.

Order Date :- 14.5.2012

S. Kumar

 

 

 
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