Smt. Rama Devi And Others vs M/S Jet Roadlines (India) Pvt. ...
2012 Latest Caselaw 1726 ALL

Citation : 2012 Latest Caselaw 1726 ALL
Judgement Date : 14 May, 2012

Allahabad High Court

Smt. Rama Devi And Others vs M/S Jet Roadlines (India) Pvt. ... on 14 May, 2012

Bench: Rajes Kumar, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 721 of 2012
 

 
Petitioner :- Smt. Rama Devi And Others
 
Respondent :- M/S Jet Roadlines (India) Pvt. Ltd. And Another
 
Petitioner Counsel :- Ankur Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Het Singh Yadav,J.

Lay before another Bench of which one of us (Rajes Kumar, J.) is not a member after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 14.5.2012

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